About School of Law, CHRIST (Deemed to be University):

School of Law, CHRIST (Deemed to be University), Bangalore, was founded and is administered by Carmelites of Mary Immaculate (CMI). The parent university, CHRIST (Deemed to be University), formerly Christ College had the rare distinction of being one of the first institutions in India to be accredited in 1998 by the NAAC. Subsequently, in 2004 and 2016, CHRIST (Deemed to be University) has the top grade ‘A’ in the 4-point scale. In four decades, the institution has become the most preferred educational institution in the city. SLCU entered the list of top law schools in India according to the NIRF Rankings declared by the MHRD in 2020. The Courses are approved by the Bar Council of India. SLCU boasts of unmatched infrastructure consisting of well equipped audio-visual classrooms, resourceful libraries with the latest legal publications and journals, information centre with all-time Internet connectivity, conference halls, mini auditoriums and above all, a conducive environment to study and explore numerous possibilities in life.

 

About EBC & SCC Online (Knowledge Partners):

Eastern Book Company is a publisher of international repute and an acknowledged leader in the field of law publishing in India for more than 75 years. EBC publishes a wide range of legal commentaries, student texts, law reports and digests, and its products include pioneering works both in the print and electronic medium. Reliable and comprehensive law reporting of the Supreme Court of India has been achieved through EBC’s weekly law report since 1969, the Supreme Court Cases. Now running into nearly 300 volumes, it is the leading law report of India with a very wide circulation and readership. SCC Online currently has over 400 databases, over 4.2 million documents, and over 20 million pages. School of Law, CHRIST (Deemed to be University), Bangalore is proud to have EBC & SCC Online as Knowledge Partners for the 12th Edition of National Moot Court Competition, 2021.

 

About Spice Route Legal ( Law Firm Partner):

Spice Route Legal is one of India’s leading law firms, advising domestic and international companies, investment funds, consortia, and governments navigate the complex legal landscape that govern their activities. With extensive global affiliations, they devise innovative and practical solutions to complex problems, backed by strategic insights and years of experience. Spice Route Legal was founded on the idea that modern trade and commerce do not respect jurisdictional boundaries or compartmentalised competence. The firm is composed of an experienced team of lawyers who regularly advise on contentious and non-contentious matters. School of Law, CHRIST (Deemed to be University), Bangalore is proud to have Spice Route Legal as Law Firm Partner for the 12th Edition of National Moot Court Competition, 2021.

 

About MemoPundits (Media Partner):

Memo Pundits is India’s first ed-tech that focuses on the “practical” skill building for law students. Founded in 2014 by Anant Gupta and Rachnendra Tripathi, it is a unique platform that provides online courses, workshops and mentorships on subjects such as mooting, researching, internships, networking, career building and many others. School of Law, CHRIST (Deemed to be University), Bangalore is proud to have MemoPundits as Media Partners for the 12th Edition of National Moot Court Competition, 2021.

 

Eligibility Criteria:

All law colleges/ institutions/ universities across the country recognized by the Bar Council of India are eligible to take part in the Competition. All participants must be currently pursuing their Bachelor’s degree in Law, i.e., either 3 year or 5 year courses. Only one team per college/institution/university shall be allowed to participate.

 

Registration:

Competition registration shall be based on first come first serve basis to 40 participating teams. Registration shall be successful upon completion of all formalities mentioned in the Rules. Last day for Online Registration is 17th October, 2021 (by 6:00 PM). Request for Refund of Registration Fee shall not be entertained.

Registration Procedure to be completed HERE

 

Important Dates:

Last Date For Seeking Clarifications 15th October, 2021
Last Date For Online Registration

(Inclusive Of Payment & Other Procedures)

17th  October, 2021
Release Of Clarifications 18th October, 2021
Release Of Team Codes 20th October, 2021
Last Date For Submission Of

Memorials Soft Copy Through

Google Form

7th November, 2021
Researcher’s Test 17th November, 2021
Inauguration 18th November, 2021
Preliminary Round 1 18th November,2021
Preliminary Round 2 19th November, 2021
Octa Finals  and Quarter Finals 20th November, 2021
Semi-Finals, Finals & Valedictory 21st November, 2021
Contact Details:
Student Conveners: Mr. Harit Narang  (+91-9872299255)
                                        Ms. Rachna Dubey (+91-77605 50819)
 
Regards,
Moot Court Society
 
Student Conveners
Harit Narang
Ph. +91-9872299255
 
Rachna Dubey
Ph. +91-77605 50819
 
Faculty Coordinators

Dr. Chaitra R.Beerannavar

Mr. Ashwin Kunal Singh

Mr. Karan Singh Chouhan

 

School of  Law

CHRIST (Deemed to be University)

Bengaluru- 560029 


Visit us at law.christuniversity.in/mcsslcu 
for regular updates.

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