Appointment of Acting Chief Justice


President appoints Justice Mamidanna Satya Ratna Sri Ramachandra Rao, senior-most Judge of Telangana High Court, to perform the duties of the office of the Chief Justice of that High Court with effect from the date Kumari Justice Hima Kohli relinquishes the charge as Chief Justice of the Telangana High Court consequent upon her appointment as Judge of the Supreme Court of India.


Ministry of Law and Justice

[Notification dt. 27-8-2021]

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