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EBC and NLUJA, Assam signs MoU to index Journal for Sports Law, Policy and Governance (JSLPG) on SCC Online

EBC and NLUJA, Assam signs MoU to index Journal for Sports Law, Policy and Governance (JSLPG) on SCC Online

Eastern Book Company (EBC®) and NLUJA, Assam sign MoU on June 03, 2021 to index Journal for Sports Law, Policy and Governance

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Published on August 19, 2021August 19, 2021By Bhumika Indulia

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Eastern Book Company (EBC®) and NLUJA, Assam sign MoU on June 03, 2021 to index Journal for Sports Law, Policy and Governance (JSLPG) on SCC Online®

The Archive will go back to first volume of the Journal.

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Published on February 10, 2024February 14, 2024By Ridhi

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Disclaimer : The content of this Blog are for informational purposes only and for the reader's personal non-commercial use. The views expressed are not the personal views of EBC Publishing Pvt. Ltd. and do not constitute legal advice. The contents are intended, but not guaranteed, to be correct, complete, or up to date. EBC Publishing Pvt. Ltd. disclaims all liability to any person for any loss or damage caused by errors or omissions, whether arising from negligence, accident or any other cause.

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