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TNNLU kicks off 2022 Batch placement drive with Trilegal offering positions to 11 students

TNNLU kicks off 2022 Batch placement drive with Trilegal offering positions to 11 students

Reported by Ujjwal Jain

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Published on August 13, 2021August 13, 2021By Bhumika Indulia

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The Internship and Placement Committee, TNNLU informed that 11 students from the 2017-2022 batch secured placement offers from Trilegal.

The firm conducted a recruitment drive in assistance with the Internship and Placement Committee steered by Asst. Prof. Mr. Nidheesh Kumar. The candidates were offered positions after a strict screening and online interview.

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