On August 04, 2021 the Decree No. 82 of 14 June 2021 was published in the Official Gazette and contains 19 Articles which institutionalises the “Interministerial Committee for cyber-security”.

Key Highlights:

  • Contains urgent provisions on cyber-security – definition of the national cyber-security architecture and establishment of the National Cyber-security Agency.
  • Establishment of the National Cybersecurity Agency by Law No. 109 of 4 August 2021.
  • Defines “Cyber-security” as “activities necessary to protect networks, information systems, computer services and electronic communications from cyber threats, ensuring their availability, confidentiality, integrity and resilience”.

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