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Government announces 27% reservation for OBCs, 10% for EWS in All India Quota for UG, PG medical, dental courses

Government announces 27% reservation for OBCs, 10% for EWS in All India Quota for UG, PG medical, dental courses

On July 29, 2021, the Government has announced 27% reservation for the OBCs (Other Backward Classes) and 10% quota for the Economically

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Published on July 29, 2021July 29, 2021By Bhumika Indulia

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On July 29, 2021, the Government has announced 27% reservation for the OBCs (Other Backward Classes) and 10% quota for the Economically Weaker Sections (EWS) in the All India Quota (AIQ) scheme for undergraduate (UG) and postgraduate (PG) medical / dental courses (MBBS / MD / MS / Diploma / BDS / MDS) from 2021-22 onwards.

Source: PIB

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