Established in 1989, the Faculty of Law; Jamia Millia Islamia, over the past three decades has been actively redefining the contours of legal education through its various academic programs, as well as other academic and co-curricular activities. Adjudged as one of the premier institutions of legal education, the Faculty of Law has been constantly working towards training lawyers, judges, policymakers and academicians with a strong commitment towards the protection and promotion of the constitutional values of India.
As a minority institution, the concepts of rights and education aiming towards the true upliftment of people are quintessential to the idea of Jamia. It is aptly said that Jamia is not just a university; it’s a movement that started back in 1920 intending to provide first-rate modern education. As the university marks the centenary year of its establishment, the Faculty of Law, in addition to the various academic and other activities, intends to bring out a special series of extension lectures on various legal topics through its distinguished alumni and academicians.
The Extension Lecture on “Career as a Judge and a Litigator” is to be delivered by Advocate Bharat Chugh, an alumnus of Faculty of Law, Jamia Millia Islamia, advocate in the Supreme Court of India and the topper of Delhi Judicial Services 2013. The Lecture will be chaired by Prof (Dr.) Eqbal Hussain, Dean, Faculty of Law, Jamia Millia Islamia.
The lecture is scheduled to be held on July 12th, 2021 (Monday) from 11:00 AM to 1:00 PM via Google Meet
For any query contact Huzaifa Salim at 7652010704
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