GNLU Center for Research in Criminal Justice Sciences came into existence in Sept 2019, under the guidance of Director, Dr S Shantha Kumar. GCRCJS has been taking initiative in awareness towards criminal law studies and research. As you are aware that research and studies can be done in various ways, one of them is sitting in the classes and learn. While other prominent ways in this time are reading, writing and deliberating in virtual mode. GNLU Center for Research in Criminal Justice Sciences is committed to achieving a goal of motivating law students to do research, especially in criminal law.
It gives us immense pleasure to announce, a National Level essay competition- 2021. GCRCJS is inviting entries for the competition on selected topics, from law students. There is no entry fee for this and we are also announcing the First, Second and Third prize for the competition.
For more details, refer essay competition GCRCJS-PDF
In case you have any query, please contact our coordinator,
 Mr Nihal Deo. 
His contact no is: +91-9631222159

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