On June 17, 2021, the U.S. Department of Labor announced funding opportunities for more than $21 million in Occupational Safety and Health Administration training grants for non-profit organizations.

The first availability will provide $10 million under the American Rescue Plan Act of 2021 for Workplace Safety and Health Training on Infectious Diseases, including the Coronavirus grants.

To be eligible for these grants, applicants must develop training that focuses on four program emphasis areas:

  • Identifying and preventing workplace-related infectious diseases, including the coronavirus, in industries with high illness rates, those employing frontline workers or those serving susceptible populations.
  • OSHA standards that address infectious diseases, including coronavirus.
  • Workplace hazards identified in OSHA special emphasis programs or other priorities associated with infectious diseases, including the coronavirus.

Applications must be submitted at www.grants.gov no later than 11:59 p.m. EDT on July 19, 2021. Applicants must possess a D-U-N-S number and have an active System of Award Management registration. Obtain a free D-U-N-S number from Dun & Bradstreet.

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