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EBC and HPNLU sign MoU to index Shimla Law Review on SCC Online

EBC and HPNLU sign MoU to index Shimla Law Review on SCC Online

Eastern Book Company (EBC®) and HPNLU signed an MoU on June 08, 2020 to allow the indexing of the Shimla Law Review

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Published on June 8, 2021By Bhumika Indulia

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Eastern Book Company (EBC®) and HPNLU signed an MoU on June 08, 2020 to allow the indexing of the Shimla Law Review on SCC Online®

The Archive will go back to first volume of the Journal.

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Disclaimer : The content of this Blog are for informational purposes only and for the reader's personal non-commercial use. The views expressed are not the personal views of EBC Publishing Pvt. Ltd. and do not constitute legal advice. The contents are intended, but not guaranteed, to be correct, complete, or up to date. EBC Publishing Pvt. Ltd. disclaims all liability to any person for any loss or damage caused by errors or omissions, whether arising from negligence, accident or any other cause.

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