Appointment of Permanent Judge

President appoints Justice Alok Kumar Verma, Additional Judge of Uttaranchal High Court to be Judge of Uttaranchal High Court from the date he assumes charge of his office.


About

Justice Alok Kumar Verma — Born on 16-08-1964 in District Varanasi, Uttar Pradesh. Graduated from D.A.V. (P.G.) Degree College, Varanasi, Uttar Pradesh. He Did his LL.B. from Harish Chandra Postgraduate College in the year 1985 and joined Judicial Service of 1982 batch in Uttar Pradesh in the year 1987 and posted at Jhansi as Munsif [Civil Judge (Junior Division)].

He remained posted in various Districts in State of Uttar Pradesh. Opted for Judicial Service in the State of Uttaranchal (now Uttarakhand) after creation of State on 09-11-2000.

Remained posted as District Judge at Tehri Garhwal, Chamoli, Udham Singh Nagar and Dehradun. Also posted as Principal Secretary, Law-cum-L.R. to the Government of Uttarakhand.

Appointed as Additional Judge of High Court of Uttarakhand in pursuance of Notification No. K.13032/01/2019-US-I dated 22nd May, 2019 issued by the Department of Justice, Ministry of Law & Justice, Government of India and took oath of his office on 27th May, 2019 in the Forenoon.


Ministry of Law and Justice

[Notification dt. 24-05-2021]

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