E-Committee, Supreme Court of India has released Manual for its top citizen-centric service- free “e-Courts Services Mobile app” in 14 languages (English, Hindi, Assamese, Bengali, Gujarathi, Kannada, Khasi, Malayalam, Marathi, Nepali, Odia, Punjabi, Tamil, Telugu).

“e-Courts Services Mobile app” already released by e-Committee, Supreme Court of India for the benefit of the Litigants, Citizens, Lawyers, Law firms, Police, Government Agencies and other Institutional Litigants has so far crossed 57  lakh downloads.

The mobile app and its manuals in English & regional languages  can be freely downloaded from the official website of the e-Committee, Supreme Court of India HERE .

 

Source: Press Information Bureau

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