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TNNLU wins 4th DME National Moot Court Competition

TNNLU wins 4th DME National Moot Court Competition

Reported by Ujjwal Jain

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Published on April 25, 2021By Bhumika Indulia

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A team consisting of Nived K M, Arsha Mech Vikraman and Aditi Mehta ( of third year) representing Tamil Nadu National Law University wins the 4th DME National Moot Court Competition, held from the 9th to the 11th of April, 2021.

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