On the auspicious occasion of the 11th Foundation day of NUSRL Ranchi, Centre of Business Laws is organizing an exhilarating competition – “AD MAD Spoofs”.

Consumer affairs have gained a limelight in recent years due to fraudulent and unethical advertisements. This contest shall consist of making a video depicting an advertisement in either Hindi or English. The advertisement should preferably be a spoof. At the end of the video, there should be a message for consumers or their rights.

ELIGIBILITY :

This virtual competition is open for all students of all law colleges/ universities. There shall be a maximum of 8 team members in a team.

IMPORTANT DATES–

Last date for registration – 22nd April 2021.

Last Date for submission – 23rd April 2021.

Date of the competition – 24th April 2021.

 

PRIZES –

  • Medals and certificates for Winner and Runners up.
  • Participation certificates shall also be provided to all the participants.

FEE DETAILS –

There is no registration fee for the competition.

Click HERE to register now!

All submissions are to be made via e-mail at the following mail id- cbl@nusrlranchi.ac.in

FOR ANY CLARIFICATIONS, KINDLY CONTACT –

Faculty Convenors: 

Dr. Hiral Mehta Kumar – 8051176055.

Dr. Priya Vijay – 9369550018.

Student Coordinators:

Moksha – 7549564225.

Swati Singh – 9608790243.

Sana Raghuvanshi – 9198018400.

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