Curfew on the movement of individuals has been imposed in the territory of NCT of Delhi with effect from  10 PM on April 19, 2021 till 5:00AM on April 26, 2021.

Following categories of exemptions have been announced:

  1. Officers/Officials of Government of India, its autonomous /subordinate offices and PSUs, on production of valid I card and as per the restrictions imposed by Government of India.
  2. Offices of GNCT of Delhi/Autonomous Bodies/Corporations shall remain closed except those involved in essential and emergency services.
  3. All judicial officers/ officials /staff members of all courts on production valid I card /service ID card/ Photo entry pass /Permission letters issued by courts.

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