COVID-19 Surge | Karnataka HC requests Members of Bar to appear through video-conference & avoid physical appearance

NOTICE Members of the Bar requested to appear through Video Conference and avoid Physical Appearance in Court, as far as possible, on

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NOTICE

Members of the Bar requested to appear through Video Conference and avoid Physical Appearance in Court, as far as possible, on account of the increase in the number of COVID-19 cases in the city.

Link to the Notice.

Karnataka High Court

[Notice dt. 08-04-2021]

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