Amity National Moot Court Competition is being organized by the Amity University, Rajasthan, Amity Law School on 8th and 9th May,2021.

About the University

Amity University Rajasthan is one of the latest proud additions in the legacy of the 25 years old Amity Education Group of India, set up with a vision to contribute to nation-building through excellence in higher education, research, and innovation. Amity University is ranked among the top 3% Universities globally by QS- 2018 ranking Amity University Rajasthan is a part of Amity India’s leading education group with more than 1,50,000 students, 11 universities, 150 institutions, 25 schools & pre-schools, 10 overseas campuses in Singapore, Mauritius, USA, Beijing, Nanjing, South Africa, London, Dubai, Abu Dhabi & Romania. Amity University Rajasthan is built on a foundation which embodies all the qualities that have made Amity institutions world-class over the last two decades. Located in a sprawling 150-acre green campus on Delhi Jaipur Highway, the University with its state of- the-art infrastructure has instituted global standards in education, training, and research with a focus on the latest teaching methodologies.

About Amity Law School

The School has been established under Amity University Rajasthan to achieve world-class legal education in the state and the country. In its constant pursuit to excellence, it is always endeavoring to create a legacy of leadership, professional acumen, and excellence.

The Amity Law School (ALS), Amity University, Rajasthan has been established in the year 2008. ALS is offering courses in PhD, LL.M (1Year), BA-LL. B(H), B. Com-LL. B(H), BBALL.B(H). Amity Law School trains a new cadre of legal professionals through comprehensive and contemporary body of integrated knowledge, rigorous educational practices, and research programs.

The institute has a well-qualified, experienced, and dedicated faculty who are committed to the cause of quality legal education. ALS is affiliated with Amity University and approved by the Bar Council of India.

The methods of teaching in the Law School include lecture discussions, case law analysis, moot court training, project assignment and placement programs. In addition, the School organizes seminars on contemporary legal issues, conducts clinical courses and trains students in legal research and legal writing. By the time a student completes the program, he/she will be fully equipped with the required theoretical knowledge and practical experience in the field of law to become a full-fledged responsible member of the legal profession.

About the Competition

Moot Court Competition is a form of an oral proceeding similar to that of a court proceeding practiced seeing that how efficient a student is in making an argument based on law. The objective of the Moot Court Competition is to develop the academic and advocacy excellence among students and inculcating the spirit of leadership and teamwork, leading to academic and professional excellence. In this competition a proper court scenario is created where the students act like the Counsellors (Advocates) presenting each side (Plaintiff and Defendant) based on evidence and substantive questions of law argue with each other to prove their point in front of the judge who in the end will give his judgment in the same regard and will also declare the winner who has performed the best

Venue: Online

Date: 8th-9th May 2021

Eligibility

Law students enrolled in 3 years LLB program and 5 years integrated program from any college/institution/university recognized by BCI across the country.

Team Composition

Three members (two of them shall be designated as Speakers and one of them shall be designated as Researcher).

No team will be allowed to substitute any of its members after a team has submitted its Registration form, except with the permission of the organizers.

Registration Procedure

The registration shall be done by filling up the registration form: HERE

  • The registration shall be considered complete only when the ‘Registration Fee’ has been paid successfully and the registration form is duly filled with all the credentials.
  • Registration Fee
  • The registration fee for the competition is 2500.00 INR.

PAYMENT DETAILS

Bank Details for NEFT/IMPS

Name of Institution: Amity University Rajasthan

Bank Name: Axis Bank Ltd.

Address: No O/15, Green House, C Scheme, Ashok Marg, Jaipur, Rajasthan, 302001

 IFSC:UTIB0000010

ACCOUNT NUMBER: 010010100496797

TYPE OF ACCOUNT: SAVINGS

SUBMIT THE PROOF OF PAYMENT THROUGH EMAIL: alsjmcc2021@gmail.com

Key Dates

RELEASE OF MOOT PROBLEM: 26th MARCH 2021

FINAL DATE OF REGISTRATION: 20TH APRIL 2021

FINAL DATE TO SUBMIT MEMORIAL: 30TH APRIL 2021

DATES FOR ORAL ARGUMENTS: 8TH & 9TH MAY 2021

Student Conveners

DEEPESH KATARIYA: 9119210883

HARSHVI CHAUMAL: 9829522551

 

 

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