President appoints  7 Additional Judges of the Allahabad High Court.

  • Mohd. Aslam
  • Anil Kumar Ojha
  • Smt. Sadhna Rani (Thakur)
  • Naveen Srivastava
  • Syed Aftab Husain Rizvi
  • Ajai Tyagi
  • Ajai Kumar Srivastava-I

The period of appointment for the above Additional Judges differ.

The appointment of Sadhna Rani (Thakur), Syed Aftab Husain Rizvi and Ajai Kumar Srivastava-I, would be for a period of two years with effect from the date they assume charge of their respective offices.

However, the period of appointment of Mohd. Aslam, Anil Kumar Ojha, Naveen Srivastava, and Ajai Tyagi, would be with effect from the date they assumes charge of their offices till 14th January, 2023, 1st July, 2022, 19th December, 2021 and 31st December, 2022 respectively.


Ministry of Law and Justice

[Notification dt. 22-03-2021]

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