President appoints Naresh Kumar Chandravanshi and Narendra Kumar Vyas to be Additional Judges of the Chhattisgarh High Court, for a period of 2 years.


About:

Narendra Kumar Vyas, B.Sc., L.L.B. had enrolled as Advocate on 16.03.1996. He has over 23 years of experience. He has practiced in Labour Court, Industrial Court, District Court, Bilaspur, Raigarh, Janjgeer-Champa, EPF Tribunal, Central Government Industrial Tribunal cum Labour Court during period 1996 to 2002 and after that has been practicing in the Chhattisgarh High Court till date.

Naresh Kumar Chandravanshi, B.A., LL.B., joined the Judicial Service on 11.07.1990. As a Judicial Officer, he served as Additional District & Sessions Judge, Sakti, Additional Registrar, High Court of Chhattisgarh, District & Sessions Judge, Surguja, Ambikapur, Legal Advisor to Governor of Chhattisgarh and presently he is working as Principal Secretary, Law & Legislative Affairs Department, Govt. of Chhattisgarh, Raipur.


Ministry of Law and Justice

[Notification dt. 19-03-2021]

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