Appointment of Judges

President appoints S/Shri (i) Jasmeet Singh and (ii) Amit Bansal, to be Judges of the Delhi High Court.

Shri Jasmeet Singh, B.Com (Hons), LL.B, has 27 years of experience, practicing Delhi High Court and Subordinate Courts from 1992 onwards. He has been practising in Constitutional, Civil, Labour, Service, and Matrimonial covering all branches of Law. He has specialization in Service and Civil Law.

Shri Amit Bansal, B.Com. (Hons), LL.B, LL.M, has specialization in Education Laws, Arbitration Laws, Indirect Taxes Law, Service Law. He served as Senior Standing Counsel, Central Board of indirect Taxes and Customs, Standing Counsel and Legal Advisor, Central Board for Secondary Education (CBSE) from 2004, National Testing Agency (NTA), Additional Standing Counsel, University of Delhi, in the Delhi High Court from 2008 and Additional Standing Counsel, NDMC from 1999-2005.

Link to the notification: Order of Appointment


Ministry of Law and Justice

Notification dt. 22-02-2021

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