The first edition of NUJS flagship event, the International Conference on National Space Legislation is announced. The Conference shall be held on 27th February 2021.

The Centre for Aviation and Space Laws was created under the aegis of Prof. (Dr.) Sandeepa Bhat and Dr. Shouvik Kumar Guha to explore, understand, analyse and critique the legal developments and needs in the sphere of aviation and space laws. The Centre intends to promote research and awareness about air and space law among people from both academic and industry backgrounds, and this necessarily involves the conduct of regular conferences as well as producing quality research output in the form of research projects and publications.

The International Conference on National Space Legislation intends to provide an avenue for lawmakers, industrialists, students and scholars alike, to delve into the intricacies of the various contemporary issues arising in space law. We are pleased to inform you that this event is unique with the participation of scholars of high esteem in the field of space law.

The details of all our experts and the topics of all presentations have been provided in the Brochure.

The Conference shall be conducted online on Google Meet. On successful participation, e-certificate would be issued to the participants.

We hereby welcome you all to register for the Conference. The registration is free, and the registration link is HERE .

Deadline for the registration is 11:59 pm on the 22 February 2021.

For more details, refer CASL Conference V.2 (3

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.