About Narsee Monjee Institute of Management studies
NMIMS is the all- an encompassing educational platform for diverse fields of career such as Engineering, Science and Technology, Management, Commerce, Architecture, Law, Economics, Pharmacy, Aviation, Design, Performing Arts, Hospitality Management, Mathematical Science, Branding and Advertising, Agricultural Sciences and much more. Started in 1981 NMIMS has today emerged as a globally reputed university. Always socially conscious, the Shri Vile Parle Keeravani Mandal (SVKM) made the decision to cater to the rising demand of management institutes in the country. This led to the birth of the Narsee Monjee Institute of Management Studies (NMIMS)
About the SCHOOL OF LAW NMIMS, BANGALORE.
NMIMS School of Law offers an outstanding legal education so as to inculcate a wide range of legal skills useful for the legal profession including the corporate level. Established in 2018 by NMIMS University, one of the premiers Deemed to be Universities in India, the programs offering in our law school has all qualities and niceties of the programs offering by the world class Universities over the world. The school’s faculty members are well qualified and experienced with wide range of quality legal publications and also associated with social justice legal education. T h e m o s t advantageous fact is that NMIMS student community is well diversity rich irrespective of any region, religion, sexual orientation etc. School of Law aspires to be a global center of scholarly excellence in the field of law and justice and will prepare outstanding and innovative law professionals with socially responsible outlook through holistic legal education. It is a law School with global focus and international outreach dedicated to advance human dignity, social and economic welfare, and justice through knowledge of law.
About the National Memorial Drafting Competition
Nations across the world are bearing up their preparation to face the challenges thrown by the Coronavirus. India is also following the impeccable measure of social distancing. But at the same time, we are not standing apart; rather technology has enabled us to maintain our life in both social as well as professional spaces. With the help of this technological advancement The Moot Court Society of NMIMS School of Law Bangalore feels honored and proud to organize its 1st National Memorial Drafting Competition 2021 in collaboration with Centre for Law and Policy Research.
Important Dates
Registration starts: 5th February, 2021
Registration ends: 25th February, 2021
Last Date for Memo Submission: 25th March, 2021
Result Declaration: 15th April, 2021
Eligibility
All students enrolled bonafide in an undergraduate i.e. 3 years/ 5 years and post graduate law program conducted by any college or university shall be eligible for participation in the competition. Cross Institutional team are eligible to participate.
Registration through Google form: HERE
Registration fee is Rs, 400/- INR only.
Payment Details
In case of Bank Transfer:
- Account number – 20238726986
- IFSC Code – SBIN0003114
- Bank – State Bank of India
- Account Holder Name- Ashish Kumar
In case of UPI – ak30159@oksbi
Contact information
Official mail id: Mcs.sol@nmims.edu.in
- PRITAM GHOSH
Faculty Coordinator, School of Law NMIMS Bangalore
pritam.ghosh@nmims.edu
6363759532
- Isha Tripathi
Convener, Moot Court Society, School of Law NMIMS Bangalore
Isha.tripathi28@nmims.edu.in / mcs.sol@nmims.edu.in
8882175520/9911878111
- ASHISH KUMAR
Member, Moot Court Society, School of Law NMIMS Bangalore
Ashish.kumar11@nmims.edu.in /mcs.sol@nmims.edu.in
8709898284
For more details, refer Brochure and Moot Problem
