The Society for Advancement of Criminal Justice (SACJ) at the National University of Juridical Sciences (NUJS), Kolkata, is organising the 5th edition of “QRIOSITY”, a criminal law quiz which is one of our flagship events.

We are writing this mail in pursuance of requesting you to publish information about our quiz competition that is QRIOSITY.

ABOUT NUJS SACJ

The Society for Advancement of Criminal Justice (SACJ) is an academic society at NUJS which strives to bolster the discourse on criminal law and justice. By organising various events and competitions, the society provides a wide scope to all the students interested in criminal law and criminology to hone pursuant skills and develop better understanding and applicability.
ABOUT QRIOSITY
Qriosity is a quiz competition organised by the Society for Advancement of Criminal Justice (SACJ) at the National University of Juridical Sciences (NUJS). This year, the competition will have two rounds, where the first round will comprise of questions from the statutory and contemporary knowledge of criminal law and the second round will be based on movies, shows and books related to crime and criminology. Thus Qriosity provides you with a chance to showcase your criminal knowledge acquired from varied fields and we have prizes for both the rounds of the quiz.
The Details for the quiz is as follows
Date of Event– 14th February 2021
Participation Fee- Rs 75
Registration
Registration Link- HERE 
Registration closes on- 10th February 2021
The link to the brochure- HERE  
Payment Details
Bank name- State Bank of India
Account name- Simran Upadhyaya
Account Number- 39830200508
IFSC code-SBIN0001612
Description of Rounds
Round 1- Tests your criminal law knowledge in the field of IPC, CRPC, news, contemporary affairs and beyond.
 Round 2- Tests your creativity in criminal law, based on books, Netflix shows, movies and more.
 Prize Money
Rank 1- Rs 2,000
Rank 2- Rs 1,000
Rank 3- Rs 750
Highest Scorer of Round 1- Rs 1,000
Highest Scorer of Round 2- Rs 1,000

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