ILSCA | 40-hours Online Mediation Training Programme

Reported by Nihar Chitre

The ILS Centre for Arbitration and Mediation (ILSCA) was established on 3rd December 2016 by the Governing Council of the Indian Law Society. The main purpose of establishing this Centre is to provide facilities for holding ad-hoc and institutional arbitrations and mediations, both in domestic as well as International spheres. Another purpose is to provide hands on experience to interested participants in learning the process of Arbitration and Mediation through various programmes.

Arbitration and Mediation have gained immense popularity as effective modes of dispute settlement in the recent years. This calls for good training in the procedures and nuances of Arbitration and Mediation not only for people in the legal fraternity, but also for people of other professions. Under the COVID Pandemic, ILSCA has geared up to provide online training programmes in Arbitration and Mediation catering to lawyers, students of law, leading businesses and legal institutes. ILSCA intends to bridge the gap between theory and practice through online training programmes in both these areas which are gaining great importance in the legal profession. To this effect, we now announce the 40-hours Online Mediation Training Programme.

 

About the Mediation Training Programme

This Programme aims to equip the participants with the basics of mediation process and establish a standard body of skills and knowledge which will provide them with the right introduction to mediation and accreditation to qualify as efficient mediators. The Programme has been designed in line with the Mediation Training Manual of India and also bearing in mind the circular by the Bar Council of India dated 13.08.2020. The course seeks to provide the participants with an in-depth understanding of the mediation process and equip them with the skills required to pursue a career in mediation.

Dates 6th February 2021 to 14th February 2021
Fee  

Students: INR 12,000 + INR 2160(GST) = INR 14,160/-

Professionals: INR 15,000 + INR 2700 (GST) = INR 17,700/-

Programme Structure  

Online live class

40 Hours of training

Between 4.00 p.m. and 8.00 p.m. every day.

Who can Attend? Students, Advocates, Academicians, Government officers, Persons from Construction business, Engineers, Chartered Accountants, Cost Accountants, and any other professionals keen to be accredited mediators and hone their skills to be efficient in mediation.
Examination Online Assessment
Certification Certificate will be given upon attending all 40 hours of the training and successful completion of the assessment.
Programme coordinator Ms.Sathya Narayan : 9822988226

Ms.Pooja Kannurkar 9730851022

Contact Manjusha – 9422060258
Email ilsca@ilslaw.in

Click here for the course flyer.

Detailed schedule to be released soon.

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