As a resource for students and parents, LSAC Global is hosting a series of webinars featuring top Indian and international legal education leaders.

Our first two webinars – ‘Global perspectives in Law’: India & beyond” and ‘Legal Careers: the Indian Corporate Lawyer’ were incredibly successful. We had distinguished leaders in the legal education community as panelists to share their insights & perspectives with the audience and are continuing the endeavor to encourage healthy dialogue in the community

The 3rd webinar in this series ‘The Female Lead: Impact of Women in Law’ is scheduled for 7:00 p.m. IST, Tuesday, 09 February 2021.

Register in advance for this webinar: HERE

The overarching theme of this webinar is to talk about women’s contribution to legal education & encourage the younger generation to step up to the forefront and discover careers in law. We will be covering topics like women in leadership positions, an aspirant’s journey from an academic as well as corporate perspective, and more.

The webinar will feature the following panellist’s sharing wider perspectives on the future of legal education from a global and national viewpoint :

  • Ms. Julie Sculli, Director, Executive LL.M. in Global Business Law, Columbia Law School, USA. An exceptional leader with a wealth of experience in the LL.M course design for ambitious international business lawyers.
  • Ms. Kritika Padode Bhandari, Board Member at Vijaybhoomi University and Advocate at the Supreme Court of India.
  • Ms. Nehan Sethi, an entrepreneur and lawyer practicing in Intellectual property rights and the CEO and founder of Her Forum – a widely popular forum on women in law
  • Ms. Diya Gupta, Senior Manager – Legal, an in-house counsel at AstraZeneca – a research-based biopharmaceutical company.Join us for a lively and informative discussion with an opportunity of Q&A with the panellists. You can send your questions for panellists in advance at discoverlawindia@lsac.org.

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