Discover Law | Moot Court Competition for Law Aspirants 2021 [13-14th February, 2021]

INTRODUCTION TO MOOT COURT Moot Court is a method of teaching law and legal skills frequently adopted in law schools. It requires

INTRODUCTION TO MOOT COURT

Moot Court is a method of teaching law and legal skills frequently adopted in law schools. It requires students to analyse and argue both sides of a hypothetical legal issue​. The skill of Mooting enables students to think and analyse like an advocate. The students learn how to present their conclusion in a sensible and effective manner. It improves both the written and oral communication of a law student.

Know More about Moot Court visit – Redirect link to Moot Court Article

DLI MOOT COURT COMPETITION FOR LAW ASPIRANTS

LSAC Global will be hosting its first ever Moot Court Competition for Law Aspirants 2021 this year virtually.

DLI Moot Court for Law Aspirants 2021 is based on the notion of moot court with a little twist. It is aimed to provide an experience of Moot Court to prospective law students without resorting to core legal issues/arguments and assist them in developing their critical and analytical reasoning skills.

The participants will be analysing the factual matrix of the situation and arguing on the same.

OBJECTIVES

  1. To enhance critical thinking and problem-solving skills that are required in law school.
  2. To encourage students to express their thoughts on an online medium and thereby improve their communication skills.
  3. To expose High School students to the nuances of court system in India.
  4. To provide a real-life experience cum training in presenting ground-breaking arguments (oral and written).

MOOT PROBLEM

Moot Problem is a hypothetical situation which makes up for a case in the court. The Moot Problem for this competition is based on an interesting tortious situation. It is important that the participants stick to the facts provided in the moot problem while forming arguments without dealing in legal provisions.

The moot problem for the competition can be downloaded from – PDF link

REGISTRATION

There is no registration fee for participating in this competition.

Register Now – https://forms.gle/CRCMZ5QTBSTVgTHj9

EVENT

The Moot Court Competition 2021 will be held virtually on 13th and 14th February 2021.

Know more about the Process and Rules  – PDF link

ELIGIBILITY

  1. The competition is open to all school students currently in grade 11, 12 or who are yet to be enrolled into a law school.
  2. Student confident in debating and public speaking with proficient communication skills in English language, logical reasoning, and critical thinking.

PRIZE

  1. Certificate of Participation

Certificate of Participation will be awarded to all the participants who will register, successfully submit the memorials on the due date and appear for the oral rounds on the event date.

  1. Certificate of Merit

Prizes on Merit include a Medal and Certificate under each of the following categories:

  1. Winner
  2. Runners-up
  • Best Written Argument and Memorial
  1. Best Speaker

IMPORTANT DATES

Event Date
Registration End Date 5th February 2021
Mentoring/Training Session 5th to 10th February 2021
Memorial Submission 11th February 2021
Allotment of Side 12th February 2021
Preliminary Round 13th February 2021
Final Round 14th February 2021

For more details, refer MOOT COURT COMPETITION FOR LAW ASPIRANTS 2021

MOOT PROBLEM

Register HERE 
In case you have any queries, write at discoverlawindia@lsac.org.

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