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Call for Applications | Justice Leila Seth Fellowship

Call for Applications | Justice Leila Seth Fellowship

iProbono launches the Justice Leila Seth Fellowship to empower the next generation of lawyers. More details on www.leilaseth.org. iProbono is inviting applications from exceptional

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Published on January 19, 2021By Bhumika Indulia

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iProbono launches the Justice Leila Seth Fellowship to empower the next generation of lawyers. More details on www.leilaseth.org.

iProbono is inviting applications from exceptional legal minds for Justice Leila Seth Fellowship.

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