The term of office of Justice (Retd.) Bansi Lal Bhat, Member (Judicial) as officiating Chairperson, National Company Law Appellate Tribunal (NCLAT) extended for a period of three months w.e.f. 01-01-2021 or till the appointment of regular Chairperson in NCLAT or until further orders, whichever is the earliest.

NOTIFICATION


Ministry of Corporate Affairs

[Notification dt. 15-01-2021]

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