President of India appointed Justice Sudhanshu Dhulia, Judge of the Uttarakhand High Court, as Chief Justice of the Gauhati High Court.

Justice Sudhanshu Dhulia was enrolled as an Advocate on July 07, 1986, and practiced in the Allahabad and Uttarakhand High Courts in Civil, Constitutional, Service, and Labour matters and has specialized in Service and Constitutional matters. He was appointed as Permanent Judge of the Uttarakhand High Court on November 1, 2008.


Ministry of Law and Justice

[Press Release dt. 07-01-2020]

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