Madhya Pradesh HC | Justice Sanjay Yadav appointed as Judge of Allahabad HC Published on January 4, 2021January 3, 2021By Bhumika Indulia Tweet President transfers Justice Sanjay Yadav, Judge of the Madhya Pradesh High Court, as a Judge of the Allahabad High Court and to direct him to assume charge of his office in the Allahabad High Court. Ministry of Law and Justice Tweet Click to share on Facebook (Opens in new window)Click to share on Twitter (Opens in new window)Click to share on LinkedIn (Opens in new window)Click to share on WhatsApp (Opens in new window)MoreClick to print (Opens in new window)Click to email a link to a friend (Opens in new window)Click to share on Telegram (Opens in new window)Click to share on Reddit (Opens in new window)Click to share on Tumblr (Opens in new window)Click to share on Pinterest (Opens in new window)Click to share on Pocket (Opens in new window)Click to share on Skype (Opens in new window) Related Tags : AppointmentJudgesJustice Sanjay YadavlawMadhya Pradesh High Court Leave a comment
Why Gujarat Judges’ Promotion Stayed by Supreme Court? Click to share on Facebook (Opens in new window)Click to share on Twitter (Opens in new window)Click to share on LinkedIn (Opens in new window)Click to share on WhatsApp (Opens in new window)MoreClick to print (Opens in new window)Click to email a link to a friend (Opens in new window)Click to share on Telegram (Opens in new window)Click to share on Reddit (Opens in new window)Click to share on Tumblr (Opens in new window)Click to share on Pinterest (Opens in new window)Click to share on Pocket (Opens in new window)Click to share on Skype (Opens in new window)
Whether power of attorney, will, agreement to sell can be recognised as title documents conferring rights in any immovable property? Supreme Court answers