Bringing you the Best Analytical Legal News
Bombay High Court: A Division Bench of M.S. Karnik and Nitin Jamdar, JJ., addressed the petition filed by ex-MD of ICICI Bank Limited
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The Foreign Exchange Management (Foreign Exchange Derivative Contracts) (First Amendment) Regulations, 2020. Reserve Bank of India notifies Foreign Exchange Management (Foreign Exchange
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NLSIR is back on No. 3 The rankings for January 2020 are: Rank Rank Last Month Name of Journal 1 1 Journal
Continue readingUttaranchal High Court: Alok Kumar Verma, J., allowed a bail application filed for grant of regular bail in connection for the offences
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Supreme Court: A bench headed by AM Khanwilkar, J has refused to entertain a plea seeking framing of a proper mechanism to
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Supreme Court: In a case where the 3-judge bench of Arun Mishra, BR Gavai and MR Shah, JJ was hearing a reference
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Himachal Pradesh High Court: Sandeep Sharma, J. compounded and quashed the impugned judgments and acquitted the petitioner of the charge framed under
Continue readingKerala High Court: Anu Sivaraman, J., dismissed a writ petition seeking directions from the Court to direct regulating authority, Telecom Regulatory Authority
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President of India administered the oath of office to Shri Bimal Julka as Chief Information Commissioner in the Central Information Commission at
Continue readingUttaranchal High Court: Alok Kumar Verma, J., allowed a bail application filed in connection for the offences punishable under Sections 3, 5,
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Appellate Tribunal for Electricity (APTEL): A Division Bench of Ravindra Kumar Verma (Technical Member) and Justice R.K. Gauba (Judicial Member) allowed an
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The Indian Institutes of Information Technology Laws (Amendment) Bill, 2020 introduced in Lok Sabha on 04-03-2020. The said Bill was introduced to
Continue readingThe ‘Vivad se Vishwas’ Scheme was announced during the Union Budget, 2020, to provide for dispute resolution in respect of pending income
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In exercise of the powers conferred under 36ACA of the Banking Regulation Act 1949, the Reserve Bank has, in consultation with Central
Continue readingThe financial position of Yes Bank Ltd. (the bank) has undergone a steady decline largely due to inability of the bank to
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About the Competition GITAM School of Law, GITAM Deemed to be University, Visakhapatnam organized the Dr. MVVS Murthi National Moot Competition on
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Hello Folks! Tamil Nadu National Law University welcomes all the participants to the 3rd edition of the National Moot Court Competition. The
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Supreme Court: A bench headed by CJ SA Bobde has denied a request of senior advocate Colin Gonsalves to intervene in the
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