A team representing SLS Pune won the Runners-up award. The team comprised of Idhika Agarwal, Sneha Varghese and Priyanka Singh. All of them are in the third year of their five year course at SLS Pune. GLC Mumbai, St. Joseph’s College of Law, Bangalore, Ramaiah College of Law and NLIU were among the other colleges that participated. The moot proposition was based on E-Contracts and the corresponding application of stamp duty on the same. The competition took place virtually from 10-13 December, 2020.

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *