The Institute of Advanced Legal Studies (IALS) is organizing an Online Symposium on Real Estate (Regulations and Development) Act, 2016, on Saturday,12th December 2020. The discussion on RERA will be led by a team of senior lawyers from the Pune Bar. They will share their knowledge, opinion and experiences about this law, which has great bearing on real estate.

PANELISTS

  1. P. Narayan, Advocate
  2. S.V. Kanetkar, Advocate
  3. Sandeep Gujarathi, Advocate
  4. Abhijit Hartalkar, Advocate
  5. Leena Kaulgekar, Advocate

The discussion will be centred on the basics, important aspects and practical details of RERA, which has revolutionised the Real Estate Sector in India.

The symposium proposes to cover discussion on the following main points about RERA:

  • Introduction
  • Functions & Duties of Promoter
  • Rights & Duties of Allottees
  • Remedies & Authority under RERA
  • Online complaint under RERA
  • Consumer Forum viz-a-viz RERA Forum
  • Offenses, penalties & adjudication

The symposium is open to all interested persons and especially recommended for persons from the Real Estate Sector.

Participation by registration only.

Participants will be provided with an E-Certificate of Participation.

Date 12th December 2020
Timing 4 p.m. to 7 p.m.
Platform Google Meet
Fee INR 1000 + 18% GST = INR 1180/-

(Payment can be done online through Direct SBI, Net Banking and Credit card)

Registrations open from
27th November 2020
Last Date for registration
12th December 2020 (Up to 11 a.m.)
Faculty Coordinator Ms. Sathya Narayan, Director, IALS
Symposium In-Charge Ms. Pooja Kannurkar, Research Associate, IALS
Contact Ms. Manjusha Gurjar – 9422060258
Email ials@ilslaw.in

Register at HERE

Flyer – RERA 2020

Brochure – RERA 2020

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *