About the Webinar

Apart from taking the education and office work to the digital platforms, the pandemic has also drastically altered the mode of payment. In just the last few months, we have seen a budding growth of the e-payment companies, and tech giants like WhatsApp have also entered this market. This trend is also supported by cryptocurrencies like Bitcoin, the prices of which are reaching the all-time-high. These unparalleled circumstances have created new legal challenges.

To discuss some of these pressing issues, the Law and Technology Society, NLSIU brings to you a webinar on ‘Digital Payments and Legal Challenges’. This webinar is a part of an integrated series which the society plans to conduct in due course of time. The webinar will be held on December 5th, 2020 from 6:00 PM to 7:00 PM IST.

Registration

To register, click here and fill the form. E-certificates will be provided to the attendees at the end of the session.

About the Speaker

Tanvi Ratna is an advisor with premium, global and interdisciplinary experience in blockchain and policymaking. She has first-hand expertise in the blockchain regulatory environments of the world’s leading blockchain hubs. Previously, she was Blockchain lead at EY, where she handled government and enterprise projects. For her work in blockchain policy, she was awarded a prestigious fellowship at the New America Foundation, Washington D.C. She has had a long career of policy work for leading global decision-makers, the US Foreign Affairs Committee on Capitol Hill, and several ministries and state governments. Her analyses have been featured in leading media houses such as Al Jazeera, The Diplomat, CoinTelegraph, Economic Times, Mint and others.

The Organizers – The Law and Technology Society (L-Tech)

L-Tech is one of Asia’s oldest student-run tech-law groups and is committed to exploring the boundless contours of the intriguing interface between law and technology.  The main objective of the committee is to build up-to-date scholarship in this field by making research panels and by organizing a series of interesting events including seminars, conferences, policy-making competitions, essay competitions, etc. Our flagship event is Consilience, which is an annual multi-day conference. It was started in the year 2000 and holds the record to be the first of its kind in India.  In the past, the society has had the privilege to host events with dignitaries such as Jacob Appelbaum, Anthony Taubman, Richard Stallman, Stephen Hobe, etc. It is one amongst the many societies at National Law School of India University, Bangalore.

National Law School of India University (NLSIU) Bangalore is the first National Law University to be established in India. NLSIU Bangalore has consistently been ranked as the topmost law school in India and boasts a large alumni network of academicians, researchers, and lawyers.

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