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AIL adjudged Runners-up at NLIU-Khaitan Negotiation Competition

AIL adjudged Runners-up at NLIU-Khaitan Negotiation Competition

Reported by Nritika Sangwan

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Published on November 4, 2020November 3, 2020By Bhumika Indulia

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A team comprising of Sheikhar Panwar and Diksha Mehta from Army Institute of Law, Mohali has been adjudged runners-up at the NLIU-Khaitan International Negotiation Competition.

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