Comparative Constitutional Law and Administrative Law Quarterly (CALQ) published by NLU Jodhpur enters the ranking table for the first time

Chanakya National Law University Journal (CNLU J) gains two spots

The rankings† for August 2020 are:

Rank Rank Last Month Name of Journal
1 1 National University of Juridical Sciences Law Review (NUJS LR)
2 2 National Law School of India Review (NLSIR)
3 3 Indian Journal of Arbitration Law (IJAL)
4 4 Aligarh Law Journal (ALJ)
5 5 Ram Manohar Lohiya National Law University Law Journal (RMLNLU LJ)
6 8 Chanakya National Law University Journal (CNLU J)
7 7 GNLU Journal of Law Development and Politics (GJLDP)
8 9 NLIU Law Review (NLIU LR)
9 6 Nirma University Law Journal (NULJ)
10 New Comparative Constitutional Law and Administrative Law Quarterly (CALQ)

†The Law Reviews will be ranked as per the number of times the articles are accessed on SCC Online® for a calendar month.

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