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Gauhati HC | Justice Nongmeikapam Kotiswar Singh, Senior-most Judge appointed as the Acting Chief Justice

Gauhati HC | Justice Nongmeikapam Kotiswar Singh, Senior-most Judge appointed as the Acting Chief Justice

Appointment of Acting Chief Justice President appoints Justice Nongmeikapam Kotiswar Singh, senior-most Judge of the Gauhati High Court, to perform the duties

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Published on September 23, 2020By Bhumika Indulia

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Appointment of Acting Chief Justice

President appoints Justice Nongmeikapam Kotiswar Singh, senior-most Judge of the Gauhati High Court, to perform the duties of the office of Chief Justice of that High Court with effect from 21-09-2020 consequent upon the retirement of Justice Ajai Lamba, Chief Justice, Gauhati High Court.

Ministry of Law and Justice

[Notification dt. 16-09-2020]

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Acting Chief Justice Gauhati High Court Justice Nongmeikapam Kotiswar Singh Senior Most-Judge

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