Webinar on the topic – ‘Is India likely to have a V-shaped recovery in 2021?’ organized by HSA Advocates in collaboration MNLU Mumbai. This webinar will be in the form of an Oxford-style debate.

Date: Saturday, 26 September 2020

Time: 4.30 PM to 6.00 PM

Registration Link: HERE 

The speakers for the webinar are:

  • Opening Remarks: Abhinav Bhushan, Director, South Asia, International Chamber of Commerce
  • Moderator: Mrinal Jain, Managing Director, FTI Consulting
  • Speaker 1 (For the Motion): Devdas Baliga, Group Legal Head (South Asia), Bayer
  • Speaker 1 (Against the Motion): Nikhil Sohoni, Senior Vice-President and Group Finance Head, Mahindra & Mahindra
  • Speaker 2 (For the Motion): Tanuja Upadhye, Legal Head, Bosche Siemens Hausgeräte (BSH) Group, India
  • Speaker 2 (Against the Motion): Kishore Jayaraman, President – India and South Asia, Rolls-Royce
  • Member 1 of the Grand Jury: N. Sivaraman, Managing Director & Group CEO, ICRA
  • Member 2 of the Grand Jury: Hemant Sahai, Founding and Managing Partner, HSA Advocates
  • President of the Grand Jury: Alvin Yeo, Chairman & Senior Partner, Wong Partnership
  • Closing Remarks: Gaurav Sahai, Partner, HSA Advocates

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