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Punjab & Haryana HC | 7 Additional Judges appointed as Permanent of P&H HC

Punjab & Haryana HC | 7 Additional Judges appointed as Permanent of P&H HC

Published on September 9, 2020By Bhumika Indulia

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President appoints 7 Additional Judges as Permanent Judges of the Punjab and Haryana High Court:

Manjari Nehru Kaul
Harsimran Singh Sethi
Arun Monga
Manoj Bajaj
Lalit Batra
Arun Kumar Tyagi
Harnaresh Singh Gill

Read the notification here: NOTIFICATION

Ministry of Law and Justice

[Notification dt. 08-09-2020]

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Additional Judges law Ministry of Law and Justice Permanent Judges Punjab and Haryana High Court

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