About Law Mantra Trust: “Law Mantra” (headquarters New Delhi) (Registration No 150 in Book No.4 Vol No 3, 603 0f 2018) is not for profit organisation running for the purpose of enhancing legal academics and legal awareness in the society and in the practice of the same. Law Mantra is a registered society under the Indian Trust Act, 1882 whose members are leaders and members from the legal fraternity, other professions with a nexus to conflict resolution, academics and experts from various fields who are committed to resolve conflicts and disputes using innovative mechanisms and methods such as Mediation, Conciliation, Negotiations and Arbitration. Law Mantra is a body of Jurists, Advocates, Academicians and Students running for the purpose of enhancing legal academics and legal awareness in the society and in the practice of the same.

About Rajiv Gandhi National University of Law, Punjab: Rajiv Gandhi National University of Law (RGNUL), is a public law school and a National Law University located in Patiala, Punjab, India. It was established in 2006 by the Punjab Government (Punjab Act No. 12 of 2006) as a university dedicated to the field of Legal Education. RGNUL offers a 5-year B.A. LL.B (Honours) programme and a 1-year LL.M. with an intake of 196 seats per annum and 40 seats per annum, respectively. Admission to these programmes is through Common Law Admission Test (CLAT). Ph.D programmes are also offered. Rajiv Gandhi National University of Law was ranked 13 among law colleges in 2019 by The Week., The National Institutional Ranking Framework (NIRF) ranked it 10 among law colleges in 2020.

About Maharashtra National Law University, Nagpur: Maharashtra National Law University Nagpur (MNLU) (also known as National Law University, Nagpur or NLU Nagpur) is a National Law University and a public law institution established by the government through a public enactment as the Maharashtra National Law University Act (Maharashtra Act No. VI of 2014). The university is the 19th National Law University established in India and is located in the Orange City of Nagpur, Maharashtra. The Chief Justice of India serves as the Head of the institution.

About Maharashtra National Law University, Aurangabad: Maharashtra National Law University, Aurangabad (MNLU Aurangabad, MNLUA) is a National Law University located at Aurangabad, Maharashtra, India. It was established in 2017 by the Government of Maharashtra, the third and final university to be installed through the Maharashtra National Law University Act, 2014 following Maharashtra National Law University, Mumbai and Maharashtra National Law University, Nagpur, the 21st National Law University in India.

PROGRAMME SCHEDULE

INAUGURAL SESSION

TIMING: 11:00 A.M  ONWARDS (INDIAN STANDARD TIMING)

Guests and Keynote Speakers

  1. Justice A. Muhamed Mustaque, Judge, High Court of Kerala.  (Chief Guest)
  2. Justice Pratibha M. Singh, Judge, High Court of Delhi.  (Guest of Honour)
  3. Prof. (Dr.) Irene Calboli, Professor of Law, Texas A&M University School of Law. (Guest of Honour)
  4. Prof. (Dr.) Jacques de Werra, Professor & Director of the Digital Law Center, School of Law of the University of Geneva, Geneva.
  5. Prof. (Dr.) Paramjit Singh Jaswal, Vice-Chancellor, Rajiv Gandhi National University of Law, Punjab.
  6. Prof. (Dr.) Vijender Kumar, Vice-Chancellor of Maharashtra National Law University, Nagpur.
  7. Mr. Kishor Kumar Mishra, President, Law Mantra Trust.

Schedule

  • 11:00 A.M:- Welcome Address by Mr. Kishor Kumar Mishra
  • 11: 02 A.M: Book Release titled “Crime Against Women and Law Relating to Welfare and Protection of Women”, “Human Rights and Disability Law: Global Perspective”& “Child Rights: Laws, Policies and Practices”, “CAA-NRC-NPR: Constitutional Analysis”, “Constitutional Analysis on Abrogation of Article 370 & Article 35A, “Intellectual Property Branding in the Developing World: A New Approach”.
  • 11:03 A.M:  Address by Prof. (Dr.) Vijender Kumar, Vice-Chancellor of Maharashtra National Law University, Nagpur.
  • 11:12 A.M: Address by Prof. (Dr.) Paramjit Singh Jaswal, Vice-Chancellor of Rajiv Gandhi National University of Law, Punjab.
  • 11:20 A.M: Address by Prof. (Dr.) Irene Calboli, Professor of Law, Texas A&M University School of Law.
  • 11: 40 A.M: Address by Prof. (Dr.) Jacques de Werra, Professor & Director of the Digital Law Center, School of Law of the University of Geneva, Geneva.
  • 12:01 P.M: Address by  Justice Pratibha M. Singh, Judge, High Court of Delhi.
  • 12:15 P.M: Justice A.Muhamed Mustaque, Judge, High Court of Kerala.
  • 12:25: Vote of thanks by Mr. Kishor Kumar Mishra, President, Law Mantra Trust.

Moderator of Session: Ms. Akansha Jain, Advocate & Joint Secretary, Law Mantra.

TECHNICAL SESSION & PAPER PRESENTATION

TIMING: 01:00 P.M- 03:50 P.M ONWARDS (INDIAN STANDARD TIMING)

MODE: GOOGLE MEET

VALEDICTORY SESSION

TIMING: 04:00 P.M ONWARDS (INDIAN STANDARD TIMING)

Guests and Keynote Speakers for Valedictory Session

  1. Chief Guest.
  2. Prof. (Dr.) K.V.S. Sarma, Vice-Chancellor of Maharashtra National Law University, Aurangabad. (Guest of Honour)
  3. Prof.(Dr.) Nari Lee, Professor of Law, Hanken School of Economics, Commercial Law, Helsinki. (Guest of Honour)
  4. Prof. (Dr.) Naresh Kumar Vats, Registrar & Professor of Law, Rajiv Gandhi National University of Law, Punjab.(Guest of Honour)
  5. Prof. (Dr.) Justyna OŻEGALSKA-TRYBALSKA Associate Professor of Law, Jagiellonian University, Kraków. (Guest of Honour)
  6. Dr. Himanshu Pandey, Associate Professor of Law, Maharashtra National Law University, Nagpur. (Guest of Honour)

Schedule

  • 04:00 P.M:- Address Dr. Himanshu Pandey, Associate Professor of Law, Maharashtra National Law University, Nagpur
  • 04:10 P.M:  Address by  Prof. (Dr.) Justyna OŻEGALSKA-TRYBALSKA Associate Professor of Law, Jagiellonian University, Kraków.
  • 04:30 P.M: Address by Prof. (Dr.) Naresh Kumar Vats, Registrar & Professor of Law of Rajiv Gandhi National University of Law, Punjab.
  • 04:45 P.M: Address by Prof.(Dr.) Nari Lee, Professor of Law, Hanken School of Economics, Commercial Law, Helsinki.
  • 05: 05 P.M: Address by Prof. (Dr.) Prof. (Dr.) K.V.S. Sarma, Vice-Chancellor of Maharashtra National Law University, Aurangabad.
  • 05:20 P.M: Address by Chief Guest.

Moderator of Session: Ms. Akansha Jain, Advocate & Joint Secretary, Law Mantra.

LAST DATE OF REGISTRATION: 30TH SEPTEMBER, 2020

MODE OF EVENT: ONLINE THROUGH CISCO WEBEX

TO REGISTER AS ATTENDEE CLICK HERE

FOR MORE DETAILS CLICK HERE

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