Hidayatullah National Law University Raipur has launched EX ARCA – an outreach platform with a blended online – offline programme to disseminate the interface of law with Arts, Humanities, Science, Technology and Management. The programme branded as EXARCA denotes ‘Out of the Box’ seeks to invite domain experts from various fields to connect with HNLU fraternity and the legal fraternity at large. The dissemination of such interfaces with law will expand the horizons of understanding the public policy space and the role of Law in managing such a space.

The third edition of Ex Arca Webinar will have speakers from HNLU Faculty Fraternity addressing on “National Education Policy, 2020” on 28.08.20 from 11am to 1pm. The speakers include Dr Deepak Kumar Srivastava, Ms Rajput Shraddha Bhausingh, Dr Avinash Samal, Dr. Pavesh Kumar Rajput, Dr Ayan Hazra and Dr Dipak Das, who would deliberate on the legal interface and various other facets of the topic. Hon’ble Vice-Chancellor Prof. (Dr.) V. C. Vivekanandan would deliver the introductory note on the need, contemporaneity and relevance of the topic. Mr Jeevan Sagar would be the host and anchor while Ms. Debmita Mondal would be the discussant on the occasion.

It is scheduled to be held on 28th August 2020 from 11:00 am to 1:00 pm.
Register at: exacra@hnlu.ac.in


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