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SC Collegium approves appointment of 4 Additional Judges of Calcutta HC as Permanent

SC Collegium approves appointment of 4 Additional Judges of Calcutta HC as Permanent

Supreme Court Collegium approves proposal for appointment of following Additional Judges of Calcutta High Court as Permanent Judges of that High Court:

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Published on August 24, 2020August 24, 2020By Bhumika Indulia

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Supreme Court Collegium approves proposal for appointment of following Additional Judges of Calcutta High Court as Permanent Judges of that High Court:

Justice Md. Nizamuddin,
Justice Tirthankar Ghosh,
Justice Hiranmay Bhattacharyya
Justice Saugata Bhattacharyya, and
Justice Manojit Mandal.

Supreme of India

[Collegium Statement dt. 24-08-2020]

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Additional Judges Appointment Calcutta High Court Permanent Judges Supreme Court Collegium

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