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Supreme Court Collegium | Advocate Rajesh Kumar Bhardwaj elevated as Judge of P&H HC

Supreme Court Collegium | Advocate Rajesh Kumar Bhardwaj elevated as Judge of P&H HC

Supreme Court Collegium approves the proposal for the elevation of Rajesh Kumar Bhardwaj, Advocate, as Judge of the Punjab & Haryana High

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Published on August 19, 2020August 19, 2020By Bhumika Indulia

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Supreme Court Collegium approves the proposal for the elevation of Rajesh Kumar Bhardwaj, Advocate, as Judge of the Punjab & Haryana High Court.

Supreme Court of India

[Collegium Statement dt. 17-08-2020]

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