In view of the rapid surge in the number of active Corona Virus cases in Prayagraj and Lucknow, Chief Justice directs that there shall be no sitting of Courts on 12th, 13th and 14th of August, 2020 in the High Court of Judicature at Allahabad.

On the aforementioned dates, only urgent matters mentioned before the Chief Justice and Senior Judge at Lucknow, respectively, shall be taken and no other Court shall be having sitting.

There shall be no physical/e-filing on 12th, 13th, 14th, 15th and 16th August, 2020.

Read the Order, here: ORDER


Allahabad High Court

[Order dt. 09-08-2020]

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.