Appointments Committee of the Cabinet has approved the the following:

  • Re-appointment of Tushar Mehta as Solicitor General of India w.e.f. 01-07-2020 for a 3 years period or until further orders, whichever is earlier
  • 5 Additional Solicitors General of India for Supreme Court — Re-appointed for a period of 3 years

— Shri Vikramjit Banerjee

— Shri Aman Lekhi

— Ms Madhavi Godaria Divan

— Shri K.M. Natraj

— Shri Sanjay Jain

  • 2 Additional Solicitors General of India for High Courts — Re-appointed for a period of 3 years

— Anil C. Singh as Additional Solicitor General of India — Bombay High Court

— Satya Pal Jain as Additional Solicitor General of India — P&H High Court

  • Appointment of 6 Senior Advocates as Additional Solicitor General of India for Supreme Court — Period of 3 years

— Shri Balbir Singh

–Shri Suryaprakash V. Raju

— Shri Rupinder Singh Suri

–Shri N. Venkataraman

–Shri Jayant K. Sud

–Ms Aishwarya Bhati

  • Appointment of 5 Senior Advocates/Advocates as Additional Solicitor General of India for High Courts — Period of 3 years 

— Shri Yezdezard Jehangir Dastoor, Senior Advocate — Additional Solicitor General of India for Calcutta High Court

— Shri Chetan Sharma, Senior Advocate — Additional Solicitor General of India for Delhi High Court

— Shri R. Sankarnarayanan, Senior Advocate — Additional Solicitor General of India for Madras High Court

— Dr Krishna Nandan Singh, Senior Advocate — Additional Solicitor General of India for Patna High Court

— Shri Devang Girish Vyas, Advocate — Additional Solicitor General of India for Gujarat High Court


Ministry of Personnel, Public Grievances and Pensions

[Notification dt. 29-06-2020]

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.