The National Human Rights Commission has taken suo motu cognizance of media reports that the body of a man, who died near a government office in Utraula block of Balrampur District in Uttar Pradesh was being dumped in a garbage van by the Municipal workers while some Police personnel stood mute bystanders.

Reportedly, after a video went viral, the Balrampur district administration has placed four municipal workers under suspension and three police personnel. The Commission has issued notices to the Chairman, Municipal Corporation Balrampur and the Director General of Police, Uttar Pradesh calling for a detailed report in the matter in four weeks.

Issuing the notices, the Commission has observed that going by the contents of the media reports, it is not expected from the public servants to show such disregard to the body of a deceased. They appear to have acted in a very shameful and inhuman manner. Body of a deceased human being always deserves a dignified treatment. The approach adopted by the police as well as the municipal workers cannot be accepted in a civilised society. They have not only failed to do their duty but also crossed the limits of the sickening cruelty. This is a serious issue of violation of human rights.

The Chief Secretary, Government of Uttar Pradesh is expected to issue necessary guidelines to all the district and municipal authorities immediately that the bodies of the deceased persons and people in need of immediate medical care found on the roads, are attended to promptly and treated with dignity. The State government is also expected to identify cremation grounds or burial places for the patients died of Covid infection, so that unnecessary harassment to the relatives of the deceased by locals could be avoided.

According to the media reports, carried today on the 12th June,2020, a Sub-Inspector and two constables could be seen in the video standing as mute spectators while the body of the deceased man was being loaded by the municipal workers in a vehicle meant to carry garbage. The district police authorities of Balrampur have reportedly stated that it was an insensitive incident. The Superintendent of Police, Balrampur has prima-facie found one Sub Inspector and two constables guilty in the matter.


NHRC

Press Release dt. 12-06-2020

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