One day International E-Seminar Contemporary Legal Issues and Challenges is being organized by International Council of Jurists, London and School of Legal Studies, Apeejay Stya University on 12th July, 2020.

This E- Seminar will critically re-examine the Contemporary legal issues and Challenges in view of COVID-19.

Objective: To provide a platform for stake holder like organizations working in international and national level, legislatures, civil societies, researchers, practitioners, academicians, activists and policy makers to deliberate and discuss on what is required to build strategies and to address the constraints in inclusive practices towards betterment of the society.

For more information, refer E-Seminar

 

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