Summer Vacations in the High Court of Punjab & Haryana stands cancelled

Summer Vacations in the High Court Punjab and Haryana from 1st June to 26th June stands cancelled and Court will continue to

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Summer Vacations in the High Court Punjab and Haryana from 1st June to 26th June stands cancelled and Court will continue to function.

Summer Vacations in the Subordinate Courts also stands cancelled.

Please follow the link to read the notification:

NOTIFICATION

Punjab and Haryana High Court

[Notification dt. 23-05-2020]

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