Orissa High Court issued a Circular notifying that considering the disruption in power supply and internet connectivity and forecast of heavy rains due to the Super Cyclone Amphan and keeping in view the request of Bar, functioning of Court through video conferencing shall not be possible on 20th May, 2020 i.e. today.

All case listed for 20th May, 2020 shall be taken up on 21st May, 2020.

NOTICE


Orissa High Court

[Notice dt. 20-05-2020]

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