Ministry of Home Affairs Order the following amendment in the guidelines on lockdown measures for strict implementation by Ministries/Departments of Government of India, State/UTs and State/ Union Authorities:
Amendment
In para 2 (i), ‘domestic air travel passengers’ is deleted from the list of prohibited activities. Detailed guidelines of airports and air travel passengers, will be issued by the Ministry of Civil Aviation.
Access the Order here:
MHA ORDER
Ministry of Home Affairs
[Order dt. 20-05-2020]
